Section 9(4) in The West Bengal Primary Education Act, 1973
(4)The President may resign his office by giving notice in writing to the State Government and when such resignation is accepted by the State Government the President shall be deemed to have vacated his office.[* * * * * * * * * * *] [[Sub-Section (5) omitted by W.B. Act 19 of 1994, which was as under :-'(5) The Vice-President may resign his office by giving notice in writing to the President and when such resignation is accepted by the President the Vice-President shall be deemed to have vacated his office.'.]]
