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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Rajasthan - Subsection

Section 37(2) in Rajasthan Forest Subordinate Service Rules, 2015

(2)The persons enumerated in the relevant column of the Schedule regarding post from which promotion is to be made, shall be eligible for promotion to posts specified against them in column 2 thereof to the extent indicated in the relevant column of Schedule, subject to their possessing minimum qualifications and experience, on the first day of the month of April of the year of selection, as specified in the relevant column regarding minimum qualification and experience for promotion, as the case may be.