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Himachal Pradesh High Court

M/S Spray Engineering Devices Ltd. vs . Bharat Kumar on 17 March, 2022

Author: Tarlok Singh Chauhan

Bench: Tarlok Singh Chauhan

M/S Spray Engineering Devices Ltd. Vs. Bharat Kumar CWP No. 651 of 2017.

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17.03.2022. Present: Mr. Rahul Mahajan, Advocate, for the petitioner.

Mr. Jeevesh Sharma, Advocate vice Mr. Amit Kumar Dhumal, Advocate, for the respondent.

Leaned vice counsel for the respondent prays for adjournment. List on 21.04.2022, as prayed for.

(Tarlok Singh Chauhan) Judge 17th March, 2022.

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