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State of Assam - Section

Section 37 in The Assam Cinemas (Regulation) Rules, 1960

37. Cleanliness.

(a)The premises shall be maintained in a clean condition and the auditorium shall be swept and cleaned between performances.
(b)Spittoons. The cinema hall shall be provided with a sufficient number of spittoons in suitable places for use of the public. The spittoons shall contain a strong disinfectant and shall be emptied as often a necessary. Notices for using such spittoons shall be displayed in prominent parts of the cinema.
(c)Sanitary accommodation. Urinals and privy accommodations on the scale given below for the seating accommodation of the auditorium and the staff shall be provided separately for each sex with a minimum of one urinal place or utensil for every fifty persons of each sex and one privy for every hundred persons of each sex for whom seating accommodation is provided. In calculating the number of conveniences required under this rule, any number of persons less than 50 shall be reckoned as one hundred and fifty respectively.
Provided that a minimum of one urinal place or utensil and one privy shall be provided for each sex on every premises and there shall be displayed in a conspicuous position a sign or a notice in English and in the vernacular indicating the sex for which the convenience is provided.