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Delhi High Court - Orders

Abhilash Shukla vs M/S Online Micro Services Pvt Ltd on 9 February, 2026

Author: Prateek Jalan

Bench: Prateek Jalan

                          $~13
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         CRL.M.C. 8780/2025 & CRL.M.As. 36569/2025, 36570/2025,
                                    36586/2025
                                    ABHILASH SHUKLA                             .....Petitioner
                                                   Through: Mr. Hemant Kumar, Mr. Harsh
                                                            Ranjan, Ms. Swati Agrawal & Mr.
                                                            Abdullah Khan, Advocates.

                                                                  versus

                                    M/S ONLINE MICRO SERVICES PVT LTD                                                 .....Respondent
                                                  Through:

                          CORAM:
                          HON'BLE MR. JUSTICE PRATEEK JALAN
                                                                  ORDER

% 09.02.2026 The matter could not be taken up for hearing due to paucity of time.

List on 23.02.2026.

(BY ORDER) COURT MASTER FEBRUARY 9, 2026 'pv' This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 11/02/2026 at 20:35:17