Delhi High Court - Orders
Abhilash Shukla vs M/S Online Micro Services Pvt Ltd on 9 February, 2026
Author: Prateek Jalan
Bench: Prateek Jalan
$~13
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 8780/2025 & CRL.M.As. 36569/2025, 36570/2025,
36586/2025
ABHILASH SHUKLA .....Petitioner
Through: Mr. Hemant Kumar, Mr. Harsh
Ranjan, Ms. Swati Agrawal & Mr.
Abdullah Khan, Advocates.
versus
M/S ONLINE MICRO SERVICES PVT LTD .....Respondent
Through:
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 09.02.2026 The matter could not be taken up for hearing due to paucity of time.
List on 23.02.2026.
(BY ORDER) COURT MASTER FEBRUARY 9, 2026 'pv' This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 11/02/2026 at 20:35:17