An Act to Consolidate and amend the law relating to the provision, maintenance and control of lighthouses by the Government in [[India] [Substituted by the A.O. 1948 for "British India".].[21st September, 1927]WHEREAS it is expedient to consolidate and amend the law relating to the provision, maintenance and control of lighthouses by the Government in [[India] [Substituted by the A.O. 1948 for "British India];It is hereby enacted as follows:--Preliminary
