Supreme Court - Daily Orders
Maharashtra State Electricity ... vs M/S. Datar Switchgear Ltd . on 29 June, 2016
Bench: Shiva Kirti Singh, R. Banumathi
ITEM NO.2 COURT NO.14 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A. 6/2015 in Petition(s) for Special Leave to Appeal (C) No(s).
36266/2013
(Arising out of impugned final judgment and order dated
19/10/2013 in AN No. 166/2009 passed by the High Court Of
Bombay)
MAHARASHTRA STATE ELEC.DISTBN CO.LTD. Petitioner(s)
VERSUS
M/S. DATAR SWITCHGEAR LTD & ORS. Respondent(s)
(for directions and office report)
Date : 29/06/2016 This application was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SHIVA KIRTI SINGH
HON'BLE MRS. JUSTICE R. BANUMATHI
For Petitioner(s) Mr. Chandra Prakash,Adv.
Mr. Ravi Prakash, Adv.
Mr. Varun Agarwal, Adv.
For Respondent(s) Mr. Ashok H. Desai, Sr. Adv.
Mr. Mukul Taly, Adv.
Ms. Swati Deshpande, Adv.
Mr. Jatin Zaveri,Adv.
Mr. Neel Kamal Mishra, Adv.
UPON hearing the counsel the Court made the following
O R D E R
As prayed for, the matter be listed on a non-misc.day preferably on 6th September, 2016.
(NEELAM GULATI) (MADHU NARULA) Signature Not Verified Digitally signed by NEELAM GULATI Date: 2016.07.01 COURT MASTER COURT MASTER 16:47:03 IST Reason: