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[Cites 0, Cited by 0] [Section 124(9)] [Section 124] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 124(9)(i) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(i)Replacement indents shall be framed so as to bring the stock of the article indented for up to that authorized in the Equipment Tables.