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[Cites 0, Cited by 0] [Section 85] [Entire Act]

State of West Bengal - Subsection

Section 85(8) in The West Bengal Co-Operative Societies Act, 1983

(8)A member of a co-operative housing society shall communicate to the co-operative housing society in writing his intention to vacate the possession of the plot of land or the house or the apartment in a [* * *] [Word omitted by West Bengal Act 27 of 1989.] building in such manner as may be prescribed.