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[Cites 0, Cited by 0] [Section 16C(2)] [Section 16C] [Entire Act]

State of Chattisgarh - Subsection

Section 16C(2)(c) in The Chhattisgarh Co-Operative Societies Act, 1960

(c)To the membership, registration, management, assets and liabilities, powers, rights, interests, duties, staff and conditions of employment of such society or societies which are made after reorganization;