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Bombay High Court

Farhad Ginwalla And 2 Ors vs Zenobia Poonawala And Anr on 26 October, 2020

Author: A. K. Menon

Bench: A. K. Menon

                          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                              ORDINARY ORIGINAL CIVIL JURISDICTION

                                 INTERIM APPLICATION NO.1 OF 2020
                                                    IN
                        EXECUTION APPLICATION (LODGING) NO.269 OF 2020

                                           ALONG WITH

                                 INTERIM APPLICATION NO.1 OF 2020
                                                    IN
                        EXECUTION APPLICATION (LODGING) NO.270 OF 2020

Farhad Ginwalla & Ors.                                                  ...Applicants
                      V/s.
Zenobia Poonawalla & Anr.                                               ...Respondents


Mr. Sameer Pandit, with Mr. Sarrah Khambati for the Applicants.

Mr. Mayur Khandeparkar, with Mr. Aditya Pimple, with Mr. Anjal Amin, i/by
B. Amin & Co., for Respondent No.1.


                                                       CORAM : A. K. MENON, J.

DATED : 26TH OCTOBER, 2020. (THROUGH VIDEO CONFERENCE) P.C. :

1. By consent, stand over to 28th October 2020.
2. This order shall be digitally signed by the Private Secretary of the court.

(A. K. MENON, J.) Digitally signed by Sneha A. Sneha Dixit A. Dixit Date:

2020.10.27 1/1 11:49:05 +0530 21 & 22-IA-1-2020 in EXAL-269-2020 & IA-1-2020 in EXAL-270-2020.doc Dixit