Bombay High Court
Farhad Ginwalla And 2 Ors vs Zenobia Poonawala And Anr on 26 October, 2020
Author: A. K. Menon
Bench: A. K. Menon
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION NO.1 OF 2020
IN
EXECUTION APPLICATION (LODGING) NO.269 OF 2020
ALONG WITH
INTERIM APPLICATION NO.1 OF 2020
IN
EXECUTION APPLICATION (LODGING) NO.270 OF 2020
Farhad Ginwalla & Ors. ...Applicants
V/s.
Zenobia Poonawalla & Anr. ...Respondents
Mr. Sameer Pandit, with Mr. Sarrah Khambati for the Applicants.
Mr. Mayur Khandeparkar, with Mr. Aditya Pimple, with Mr. Anjal Amin, i/by
B. Amin & Co., for Respondent No.1.
CORAM : A. K. MENON, J.
DATED : 26TH OCTOBER, 2020. (THROUGH VIDEO CONFERENCE) P.C. :
1. By consent, stand over to 28th October 2020.
2. This order shall be digitally signed by the Private Secretary of the court.
(A. K. MENON, J.) Digitally signed by Sneha A. Sneha Dixit A. Dixit Date:
2020.10.27 1/1 11:49:05 +0530 21 & 22-IA-1-2020 in EXAL-269-2020 & IA-1-2020 in EXAL-270-2020.doc Dixit