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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Odisha - Subsection

Section 15(iv) in The Orissa Press Accreditation (Constitution of the Orissa Press Accreditation Committee and Grant of Accreditation) Rules, 1994

(iv)when an Editor (in case of Newspaper)/General Manager (in case agency) desires for cancellation of accreditation granted to its correspondent or correspondents, he/she should apply to the Director for cancellation of accreditation. Director on receipt of such application will cancel the accreditation and place the same in the next meeting of the Committee for information.