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[Cites 0, Cited by 0] [Section 42(1)] [Section 42] [Entire Act]

State of Chattisgarh - Subsection

Section 42(1)(f) in Ayush and Health Sciences University of Chhattisgarh Act, 2008

(f)payment of the travelling and other allowances of the members of the Board of Management, the Academic Council and any other authorities of the University or the members of any Committee or Board constituted by any of the authorities of the University in pursuance of any provision of this Act and the Statute, Ordinance and Regulation made thereunder;