Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of West Bengal - Section

Section 15 in The West Bengal Livestock Improvement Act, 1954

15. Power of Livestock Officer to inspect bulls.

- The Livestock Officer or any other person authorised by him in writing in this behalf may inspect any bull in a specified area, in order to ascertain whether such bull is a approved bull or whether it has been castrated and branded or tattooed in such manner as is required under this Act.