Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 3] [Entire Act] State of Jammu-Kashmir - Subsection Section 3(c) in Jammu and Kashmir Shops and Establishments Act, 1966 (c)establishments for the treatment of care of the sick, infirm, destitute or mentally unfit;
