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[Cites 0, Cited by 0] [Section 55(2)] [Section 55] [Entire Act]

State of Tamilnadu - Subsection

Section 55(2)(ii) in Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961

(ii)in any other case, with effect from the date of taking possession of the land under sub-section (4) of section 18.