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[Cites 0, Cited by 0] [Section 27(3)] [Section 27] [Entire Act]

State of Madhya Pradesh - Subsection

Section 27(3)(c) in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998

(c)to sanction proposals and take decisions on the income and expenditure of the Vishwavidyalaya;