Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(d) in The Tamil Nadu Betting Tax Act, 1935

(d)"director" means the person (whether an individual, a corporate body or an association) primarily responsible for the holding of a race-meeting;