Section 2(1)(a) in Jharkhand Minerals (Prevention of Illegal Mining, Transportation and Storage) Rules, 2017

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(a)"Act" means the Mines and Minerals (Development and Regulation) Act, 1957 (Act 67 of 1957) and as amended in time to time;

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