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[Cites 0, Cited by 0] [Section 43] [Entire Act]

NCT Delhi - Subsection

Section 43(1) in The Delhi Metro Airport Express Line, General Rules, 2010

(1)In addition to the general rules and special instructions of the Delhi Metro Airport Express Line, each station shall be provided with the station working orders applicable to the station giving details of-
(a)the location of equipment and guidelines for their use;
(b)the emergency evacuation routes at station and with adjoining block section;
(c)the designated entrance for attendance by police, fire and ambulance vehicle;
(d)the designated entry for fire services; and
(e)list of medical facilities locally available.