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[Cites 0, Cited by 0] [Section 66(1)] [Section 66] [Entire Act]

Union of India - Subsection

Section 66(1)(a) in The Indian Post Office Rules, 1933

(a)Any parcel exceeding 4 kilograms in weight [***] [Omitted 'or any parcel booked under Express Parcel Post' by Notification No. G.S.R. 856(E), dated 15.11.2019 (w.e.f. 30.3.1933).] .