Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 22 in The Orissa Municipal Corporation Act, 2003 22. Powers and duties. - The powers and duties of the Corporation authorities shall be such as are specifically provided under this Act, the rules, regulations and bye-laws made thereunder.
