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[Cites 0, Cited by 0] [Section 164(2)] [Section 164] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 164(2)(b) in Jammu and Kashmir Municipal Corporation Act, 2000

(b)audit the accounts of debt. Deposits, sinking funds, advances, suspense and remittance transactions of the Corporation and report upon those accounts and upon the results of verification of the balances relating thereto.