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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of Maharashtra - Subsection

Section 28(1)(ii) in The Maharashtra State Council For Occupational Therapy And Physiotherapy Act, 2002

(ii)the conviction under the Army Act, 1950 (LXVI of 1950), of a registered practitioner subject to military law for an offence which is cognizable within the meaning of the Code of Criminal Procedure, 1973 (II of 1974); or