Section 8(1)(a) in The States Reorganisation Act, 1956

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Union of India - Subsection

Section 8(1)(a) in The States Reorganisation Act, 1956

(a)the territories of the existing State of Bombay, excluding--

(i)Bijapur, Dharwar and Kanara districts and Belgaum district except Chandgad taluka, and

(ii)Abu Road taluka of Banaskantha district;