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State of Andhra Pradesh - Section

Section 7 in Andhra Pradesh Revision of Market Value Guidelines Rules, 1998

7. [ Formats for the Registers: [Substituted G.O.Ms. No.720 Rev. (Regn. 1) Dept., Dated 30.7.2010.]

— The formats for the registers of Market value Guide lines pertaining to Urban Properties shall be in Form I and Form -II and registers pertaining to Rural Properties shall be in From-III and Form-IV.]