Section 18(2)(b) in Chhattisgarh State Upacharyagriha Tatha Rogopchar Sambandhi Sthapanaye Anugyapan Adhiniyam, 2010

[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

(b)The particulars which an application under section 5 shall contain and the fee with which such application shall be accompanied.

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