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[Cites 0, Cited by 0] [Section 164] [Entire Act]

State of Uttar Pradesh - Subsection

Section 164(2) in The U.P. Electricity Regulatory Commission (Conduct of Business) Regulations, 2004

(2)The costs shall be paid within 30 days from the date of the order or within such time as the Commission may, by order, direct. The order of the Commission awarding costs shall be executed in the same manner as the decree/order of a civil court.