Section 5(2) in Rajasthan Schools (Regulation of Collection of Fee) Act, 2013
(2)The committee shall consist of the following members, namely:-(a)a retired High Court Judge, nominated by the Government - Chairperson;(b)Secretary, School and Sanskrit Education Department, Government of Rajasthan Ex-officio member;(c)Director of Secondary Education Ex-officio member;(d)Director of Elementary Education Ex-officio member;(e)Director of Sanskrit Education Ex-officio member;(f)Chief Engineer (Buildings) Public Works Department Ex-officio member;(g)Deputy Secretary, School Education (Group-5) Department - Ex-officio member-Secretary.
