Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act] State of West Bengal - Subsection Section 23(1)(b) in The Calcutta Improvement Act, 1911 (b)has acted professionally, in relation to any matter, on behalf of any person having therein any such share or interest as aforesaid,