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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Chattisgarh - Subsection

Section 22(1) in Chhattisgarh Municipalities (Procedure for Conduct of Business) Rules, 2016

(1)Any Councillor may give proposal to the Chief Executive Officer seeking statement of Mayor/President on a matter of urgent public importance relating to Municipal affairs.