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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of West Bengal - Subsection

Section 12(1)(e) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(e)the patient or patient party is unwilling or unable to accept or follow the regulation or Standard Operating Procedure of that clinical establishment as mentioned under rule 8; or