Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Kerala - Section Section 62 in Kerala Factories Rules, 1957 62. Machinery in motion not to be cleaned with cotton wastes, etc., held in hand. - No machinery in motion shall be cleaned with cotton waste, rags or similar materials held in the hand.
