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State of Haryana - Section

Section 640 in Punjab Jail Manual

640. [ Power of officers to award remission. [G. of I. Resol. No. 161-172, dated 25 6.08.]

- Ordinarily remission shall be awarded by the Superintendent, or subject to his control and supervision and to the provisions of paragraph 641 by the Factory Manager, Deputy Superintendent and Senior Assistant Superintendent or any other officer specially empowered in that behalf by him.]