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State of Uttar Pradesh - Section

Section 618 in Rules under the United Provinces Excise Act, 1910

618. Prohibition of import.

- Except as provided for by the foregoing paragraphs, the import of Indian-made foreign liquor into Uttar Pradesh by any person in any quantity whatsoever is prohibited.Notes. - These rules shall not apply to denatured spirit.(A-II) Import Of Overseas Foreign Liquor In Scheduled Areas In Uttar Pradesh