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[Cites 0, Cited by 0] [Section 35(1)] [Section 35] [Entire Act]

State of Uttar Pradesh - Subsection

Section 35(1)(c) in U.P. Co-operative Sugar Mills and Distilleries Employees Service Regulations, 2015

(c)Due to any reasons, if seasonal employee retires from service before commencement of next crushing, season or he dies, then the retaining allowance is admissible at the prescribed rate till the date of retirement from service or death.