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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Kerala - Subsection

Section 3(20) in Madras General Clauses Act, 1891

(20)"Oath" "Swear" and "affidavit". - "Oath "Swear" and affidavit" shall include affirmation and declaration in the case of person by laws allowed to affirm or declare instead of swearing;