437. Prisoner to produce his jail outfit on release.
(1)Every prisoner shall, before he is released, be required to produce, for inspection and deliver his complete jail outfit in a clean condition. Any prisoner whose clothing is dirty shall be made to wash and clean it before he is released.(2)A convict about to be released shall present himself before the Superintendent in his private clothes, or if he has no clothing of his own, in the clothing provided for him by the Superintendent.
