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[Cites 0, Cited by 0] [Section 35(13)] [Section 35] [Entire Act]

Union of India - Subsection

Section 35(13)(a) in The Limited Liability Partnership Rules, 2009

(a)a statement of account and solvency of LLP for the immediately preceding financial year, in case the application under sub-rule (12) is made by the LLP;