Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 23(12)] [Section 23] [Entire Act]

State of Jharkhand - Subsection

Section 23(12)(iv) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(iv)ordinarily the foster family should have an income with which they are able to meet the needs of the child;