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[Cites 0, Cited by 0] [Section 3(9)] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(9)(c) in The Punjab Land Revenue Act, 1887

(c)any [annual rate chargeable on owners of lands under section 59 of the Northern India Canal and Drainage Act, 1873 (VIII of 1973);] [This must not be confounded with owner's rate imposed under section 37 of Act 8 of 1873.]