Section 57(1) in Andhra Pradesh Co-Operative Societies Rules, 1964
(1)An application for loan from [Primary Agricultural Credit Societies/Co-operative Central Bank] [Substituted by G.O.Ms.No. 229 (Co-Operative IV), dated 4-5-1987.] shall be made in the form specified by the [Primary Agricultural Credit Societies/Co-operative Central Bank] [Substituted by G.O.Ms.No. 229 (Co-Operative IV), dated 4-5-1987.] and shall be addressed to the Secretary of the [Primary Agricultural Credit Societies/ Co-operative Central Bank] [Substituted by G.O.Ms.No. 229 (Co-Operative IV),dated 4-5-1987. ]. The form shall among other things contain a list of documents which are required to be furnished for the purposes of dealing with the application.
