Chattisgarh High Court
Paras Ram vs Bharat Lal 23 Mcrc/6849/2018 Babalu ... on 17 September, 2018
Author: Sanjay K. Agrawal
Bench: Sanjay K. Agrawal
NAFR
HIGH COURT OF CHHATTISGARH, BILASPUR
WP227 No. 798 of 2018
1. Paras Ram S/o Shri Parbu Ram, Caste - Gaod, aged about 64 years, R/o
Gram Ganiyari, P.H. No. 12, R.N.C. Bhilai - 3, Tahsil Patan, District Durg
(C.G.)
2. Rishikant S/o Shri Chinta Ram, aged about 20 years, R/o Gram Ganiyari,
P.H. No. 12, R.N.C. Bhilai - 3, Tahsil Patan, District Durg (C.G.)
---- Petitioners
Versus
1. Bharat Lal S/o Shriram Verma Case Kurmi, R/o Village Ganiyari P H N- 12,
Post Pahdor, Tehsil Patan, Thana- Utai, District Durg, Chhattisgarh., District
: Durg, Chhattisgarh
2. Madho Ram S/o Shri Kehar Singh Caste Kurmi, R/o Village Ganiyari P H N-
12, Post Pahdor, Tehsil Patan, Thana- Utai, District Durg, Chhattisgarh.,
District : Durg, Chhattisgarh
3. Chattar Singh S/o Late Kehar Singh Caste Kurmi, R/o Village Ganiyari P H
N- 12, Post Pahdor, Tehsil Patan, Thana- Utai, District Durg, Chhattisgarh.,
District : Durg, Chhattisgarh
4. Posan Lal Verma S/o Late Shiv Lal R/o Village Ganiyari P H N- 12, Post
Pahdor, Tehsil Patan, Thana- Utai, District Durg, Chhattisgarh., District :
Durg, Chhattisgarh
5. Anil, Arvind, Prakash S/o Late. Prem Singh Verma And Smt. Laxmi W/o
Late Prem Singh Verma, Caste Verma, R/o Padum Nagar, Near Shiv
Mandir, Bhilai- 3, Post Office And Thana- Bhilai-3, Tehsil Patan, District
Durg, Chhattisgarh., District : Durg, Chhattisgarh
6. Smt. Laxmi Bai W/o Mukund Ram Kurmi Through Muliya Bai Late Bhuvan
Verma, Caste Kurmi, Gram Ganiyari, P H N- 12 P O Pahdore, Tehsil Patan,
District Durg, Chhattisgarh., District : Durg, Chhattisgarh
7. (A) Ghanshyam S/o Late Moli Ram, Caste Satnami And Smt Rajkumari W/o
Moliram Caste Satnami, R/o Gram Ganiyari, P H N- 12, P O Pahdore ,
Tehsil Patan, District Durg, Chhattisgarh., District : Durg, Chhattisgarh
7(B) Sailendra S/o Late Moli Ram, Caste Satnami And Smt Rajkumari W/o
Moliram Caste Satnami, R/o Gram Ganiyari, P H N- 12, P O Pahdore ,
Tehsil Patan, District Durg, Chhattisgarh., District : Durg, Chhattisgarh
7(C)Santosh S/o Late Moli Ram, Caste Satnami And Smt Rajkumari W/o
Moliram Caste Satnami, R/o Gram Ganiyari, P H N- 12, P O Pahdore ,
Tehsil Patan, District Durg, Chhattisgarh., District : Durg, Chhattisgarh
7(D) Sakun S/o Late Moli Ram, Caste Satnami And Smt Rajkumari W/o
Moliram Caste Satnami, R/o Gram Ganiyari, P H N- 12, P O Pahdore ,
Tehsil Patan, District Durg, Chhattisgarh., District : Durg, Chhattisgarh
8. Narendra Kumar S/o Sukhchand Caste Satnami, R/o Gram Ganiyari, P H
N- 12, P O Pahdore, Tehsil Patan, District Durg, Chhattisgarh., District :
Durg, Chhattisgarh
9. (A) Sukchand S/o Kunju Lal Caste Satnami, R/o Gram Ganiyari, P H N- 12,
P O Pahdore , Tehsil Patan, District Durg, Chhattisgarh., District : Durg,
Chhattisgarh
9.1 - (B) Hemant S/o Kunju Lal
9.2 - (C) Mulchand S/o Kunju Lal
9.3 - Kunjulal
10. (A) Amrika D/o Late Atma Ram Caste Satnami, R/o Gram Ganiyari, P H N-
12, P O Pahdore , Tehsil Patan, District Durg, Chhattisgarh., District : Durg,
Chhattisgarh
10.1 - (B) Anil S/o Late Atma Ram
10.2 - (C) Suruj Bai S/o Late Atma Ram
11. Keval Singh S/o Lamadas Caste Satnami, R/o Gram Ganiyari, P H N- 12, P
O Pahdore , Tehsil Patan, District Durg, Chhattisgarh., District : Durg,
Chhattisgarh
12. Smt. Mangtin Bai W/o Late Jethu Through Puranik S/o Late Nohari
Satnami, P H No-41, Gram Dundera, P O Dundrra, Tehsil Patan, District
Durg, Chhattisgarh., District : Durg, Chhattisgarh
13. Shyam Lal Patel S/o Late Gaya Ram Caste Patel, P H M-12, P O Pahdore,
Thana Utai, Tehsil Patan District Durg, Chhattisgarh., District : Durg,
Chhattisgarh
14. Ram Kumar S/o Late Indar Singh Cast Sahu, R/o Ganiyari , P H N-12, P O
Pahdore, Thana Utai, Tehsil Patan District Durg, Chhattisgarh., District :
Durg, Chhattisgarh
15. Bhola S/o Indar Singh Cast Sahu, R/o Ganiyari , P H N-12, P O Pahdore,
Thana Utai, Tehsil Patan District Durg, Chhattisgarh., District : Durg,
Chhattisgarh
16. (A) Kedar Nishad S/o Anup Nishad Gram Morid, Thana Utai, P H N-13,
Tehsil Patan, District Durg, Chhattisgarh., District : Durg, Chhattisgarh
16.1 - (B) Dayashankar Nishad S/o Anup Nishad, Gram Morid, Thana Utai,
P H N-13, Tehsil Patan, District Durg, Chhattisgarh., District : Durg,
Chhattisgarh
17. Anand Kumar S/o S/o Late Raja Ram Caste Satnami, Gram Pachpedi,
Thana Bhilai 3, P O- Pahdore, P H N-12, Tehsil Patan, District Durg,
Chhattisgarh., District : Durg, Chhattisgarh
18. Smt Vishvasa Bai W/o Late Tuka Ram Verma Gram Ganiyari , P H-12, P O
Pahdore Thana Utai, Tehsil Patan, District Durg, Chhattisgarh., District :
Durg, Chhattisgarh
19. (A) Balaram S/o Late Ram Lal Gaod R/o Gram Pachpedi , P O Pahdore ,
Thana Utai, Tehsil Patan District Durg, Chhattisgarh., District : Durg,
Chhattisgarh
19.1 - (B) Belaram S/o Late Ram Lal Goad
19.2 - (C) Chova Ram S/o Late Ram Lal Goad
19.3 - (D) Umend Ram S/o Late Ram Lal Goad
20. (A) Posu Ram S/o Dhani Ram Chandrakar R/o Gram Pachpedi , P O
Pahdore , Thana Utai, Tehsil Patan District Durg, Chhattisgarh., District :
Durg, Chhattisgarh
20.1 - (B) Devendra Kumar S/o Dani Ram Chandrakar
21. (A) Smt. Rahi Bai W/o Sambhu Ram Caste Satnami , Gram Mahka Khurd,
Thana Utai, P O Pahdore , P H N-13, Tehsil Patan, District Durg,
Chhattisgarh., District : Durg, Chhattisgarh
22. (A) Dukhu Ram S/o Late Shivlal Verma Gram Ganiyari, P H N -12, P O
Pahdore , Thana Utai, Tehsil Patan District Durg, Chhattisgarh., District :
Durg, Chhattisgarh
22.1 - (B) Budhram S/o Late Shivlal Verma
23. Sub Divisional Officer (Revenue) Patan , Tehsil Patan District Durg,
Chhattisgarh., District : Durg, Chhattisgarh
---- Respondents
For Petitioners : Mr. C. K. Sahu, Advocate. For Respondent/State : Mr. Ashish Surana, PL.
Hon'ble Shri Justice Sanjay K. Agrawal Order On Board 17/09/18
1. Learned counsel for the petitioner seeks to withdraw this writ petition with liberty to file an appeal before the Collector against the order of Sub Divisional Officer dated 26.04.2018.
2. The prayer appears to be fair and reasonable.
3. Accordingly, the writ petition is dismissed as withdrawn with aforesaid liberty reserved in favour of the petitioner.
Sd/-
(Sanjay K. Agrawal) Judge Priyanka