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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Manipur - Subsection

Section 9(3) in The Manipur Co-operative Societies Act, 1976

(3)A certificate of registration issued under sub-section (2) shall be conclusive evidence that the society therein mentioned is duly registered, unless it is proved that the registration has been cancelled.