Karnataka High Court
Smt A Bhagyamma vs The Bangalore Development Authority on 16 February, 2009
Equivalent citations: AIR 2010 KARNATAKA 63, 2010 (1) AIR KANT HCR 699, 2010 A I H C 1621, (2009) ILR (KANT) 2747, 2010 (1) KCCR 1 SN, (2009) 4 KANT LJ 509, (2009) 4 ICC 266, (2010) 1 CIVLJ 173
Author: Ajit J Gunjal
Bench: Ajit J Gunjal
IN ms HIGH COURT OF K.ARNA'i1"AKA AT BANGALORIEE
DATED TEES THE 16th DAY OF FEBRUARY 20§19 '
BEFORE 2 g %% M
me HONBLE MR. JUSTICE Agrfi J:{G{INJAL.:_': = _
WRIT PETITION NO.10788/'2*QO?'(BDA}VV'..V '
BETWEEN :
1.Smt.A.Bhagramma, Aged about 56 years, , W/o.SI'i.N.Sampa:h '
2. N.Sam1Datt1 Aged bout 61 ._ ' S/ 0.La1;e James, ;j ' Both air: 2 - .
No.256,""1§*' Main, '1?" .Ci7'QS'£i, ' Sonnenahalhr fu1*therA' ;
Vivek:1agar,'"'-. ._ _ Bang;3l(§re~56OV'fi__V7. V ...PE'I'ITiC}NERS and M.,__I\E;;1ga'nhushana, Advs.) " " 1 "V"§'1i_1t~;» Bangéiqfe Deveiopment .1 A1.1ihb1'if,y, Kumara Park West Ezxtng --B_angalore- 560 020, Rcptd. By its Commissioner. ...RESPONI)EN'{' (By Sri.K.Krishna, Adv.)