Supreme Court - Daily Orders
Commissioner Of Income Tax Coimbatore vs Veda Spinning Mills (P) Ltd. on 12 May, 2016
Bench: A.K. Sikri, R.K. Agrawal
ITEM NO.5 COURT NO.12 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......
CC No. 12042/2015
(Arising out of impugned final judgment and order dated 19/01/2015
in TCA No. 347/2012 passed by the High Court Of Madras)
COMMISSIONER OF INCOME TAX COIMBATORE Petitioner(s)
VERSUS
VEDA SPINNING MILLS (P) LTD. Respondent(s)
(With appln(s) for c/delay in filing SLP and office report)
WITH
S.L.P.(C)...CC No. 12163/2015
(With appln.(s) for c/delay in filing SLP and Office Report)
S.L.P.(C)...CC No. 12165/2015
(With appln.(s) for c/delay in filing SLP and Office Report)
SLP(C) No. 12754/2016
(With appln.(s) for c/delay in filing SLP, for c/delay in refiling
SLP and Office Report)
S.L.P.(C)...CC No. 14708/2015
(With appln.(s) for c/delay in filing SLP and Office Report)
S.L.P.(C)...CC No. 17105/2015
(With appln.(s) for c/delay in filing SLP and Office Report)
Date : 12/05/2016 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE R.K. AGRAWAL
For Petitioner(s) Mr. T. M. Singh, Adv.
Mr. Zoheb Hossain, Adv.
Mr. D. L. Chidananda, Adv.
Mrs. Anil Katiyar, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Signature Not Verified The petitions to be heard along with SLP (C)Nos. Digitally signed by NIDHI AHUJA Date: 2016.05.17 16:18:22 IST36330-36331/2010.
Reason:(Nidhi Ahuja) (Tapan Kr. Chakraborty) Court Master Court Master