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Supreme Court - Daily Orders

Commissioner Of Income Tax Coimbatore vs Veda Spinning Mills (P) Ltd. on 12 May, 2016

Bench: A.K. Sikri, R.K. Agrawal

     ITEM NO.5                                COURT NO.12                    SECTION IIIA
                                  S U P R E M E C O U R T O F             I N D I A
                                          RECORD OF PROCEEDINGS
     Petition(s) for Special Leave to Appeal (C)......
                                                 CC No. 12042/2015
     (Arising out of impugned final judgment and order dated 19/01/2015
     in TCA No. 347/2012 passed by the High Court Of Madras)
     COMMISSIONER OF INCOME TAX COIMBATORE                                    Petitioner(s)
                                     VERSUS
     VEDA SPINNING MILLS (P) LTD.                                             Respondent(s)
     (With appln(s) for c/delay in filing SLP and office report)
     WITH
     S.L.P.(C)...CC No. 12163/2015
     (With appln.(s) for c/delay in filing SLP and Office Report)
     S.L.P.(C)...CC No. 12165/2015
     (With appln.(s) for c/delay in filing SLP and Office Report)
     SLP(C) No. 12754/2016
     (With appln.(s) for c/delay in filing SLP, for c/delay in refiling
     SLP and Office Report)
     S.L.P.(C)...CC No. 14708/2015
     (With appln.(s) for c/delay in filing SLP and Office Report)
     S.L.P.(C)...CC No. 17105/2015
     (With appln.(s) for c/delay in filing SLP and Office Report)

     Date : 12/05/2016 These matters were called on for hearing today.

     CORAM :               HON'BLE MR. JUSTICE A.K. SIKRI
                           HON'BLE MR. JUSTICE R.K. AGRAWAL
     For Petitioner(s)                Mr. T. M.     Singh, Adv.
                                      Mr. Zoheb     Hossain, Adv.
                                      Mr. D. L.     Chidananda, Adv.
                                      Mrs. Anil     Katiyar, Adv.
     For Respondent(s)

                            UPON hearing the counsel the Court made the following
                                               O R D E R

Delay condoned.

Issue notice.

Signature Not Verified The petitions to be heard along with SLP (C)Nos. Digitally signed by NIDHI AHUJA Date: 2016.05.17 16:18:22 IST

36330-36331/2010.

Reason:

(Nidhi Ahuja) (Tapan Kr. Chakraborty) Court Master Court Master