Himachal Pradesh High Court
Nirmal Thakur vs . Suraj Negi & Ors. on 15 December, 2023
Author: Tarlok Singh Chauhan
Bench: Tarlok Singh Chauhan
Nirmal Thakur vs. Suraj Negi & ors.
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RSA No. 515 of 2017 15.12.2023 Present: Mr. Dalip K. Sharma, Advocate, vice Mr. Tek Chand Sharma, Advocate, for the appellant.
Mr. Vivek Sharma, Advocate, for respondent No. 1.
Mr. Yashwardhan Chauhan, Senior Additional Advocate of General with Ms. Sharmila Patial & Mr. Navlesh Verma, Additional Advocates General and Mr. Rajat Chauhan, Law Officer for respondent No. 2.
rt Since an identical question of law has come up for consideration on 22.12.2023, therefore, list this case also for consideration on 22.12.2023.
December 15, 2023 (Tarlok Singh Chauhan),
(PK) Judge.
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