Section 1(1) in The Maharashtra Public Conveyance Act, 1920
(1)This Act may be called [the Maharashtra Public Conveyances Act] [This Short title was substituted for the Short title 'the Bombay Public Conveyances Act, 1920' by Maharashtra 24 of 2012, Schedule Entry No. 14 (w.r.e.f. 1.5.1960).].
