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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(a) in The Rajasthan District Courts Ministerial Establishment Rules, 1986

(a)by the Commission/[Recruiting Authority or the Appointing Authority, as the case may be,] [Substituted 'Appointing Authority' by Notification No. G.S.R. 118, dated 1.12.2015 (w.e.f. 5.3.1986).] from admission to any examination or appearance at any interview held by the Commission/[Recruiting Authority or the Appointing Authority, as the case may be,] [Substituted 'Appointing Authority' by Notification No. G.S.R. 118, dated 1.12.2015 (w.e.f. 5.3.1986).] for selection of Candidates, and