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Madhya Pradesh High Court

Kewal Kumkar Jaggi vs The State Of Madhya Pradesh on 8 November, 2023

Author: Vivek Agarwal

Bench: Vivek Agarwal

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 21788 of 2021 (KEWAL KUMKAR JAGGI AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 08-11-2023 Shri Quazi Fakhruddin - Advocate for the petitioners.

Shri Jitendra Shrivastava - Panel Lawyer for the State.

Heard on I.A. No. 17065/2023, an application for extension of time to make compliance of order dated 30/10/2023.

Let compliance be made on or before 20th November, 2023 failing which Collector, Jabalpur shall remain personally present before this Court List this case on 21 st November, 2023.

(VIVEK AGARWAL) JUDGE vy Signature Not Verified Signed by: VAIBHAV YEOLEKAR Signing time: 09-11-2023 10:31:14